Section 7(2)(jj) in The Indian Telegraph Act, 1885
(jj)[ the qualifications to be possessed and the examinations, if any, to be passed by the persons employed for the establishment, maintenance or working of any telegraph and the fees to be charged for admission to such examinations;] [Inserted by Act 15 of 1961, Section 3 (w.e.f. 2.5.1961).] and