Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act] Union of India - Subsection Section 176(2)(k) in The Electricity Act, 2003 (k)the form and manner in which and the authority before whom oath of office and secrecy should be subscribed under sub-section (3) of section 89;