Madhya Pradesh High Court
The State Of Madhya Pradesh Thr. vs Ravindra Kushwah on 8 December, 2015
MCRC-12418-2015 (THE STA TE 0F MADHYA PRADESH THR. Vs RA VINDRA KUSHWAH) 08- 1 2-20 1 5 Parflesthroughthenrcounsei Learned government advocate prays for listing of the matter in next week.
Prayer is allowed.
List the matter on 15.12.2015. (S.C.SHARMA) JUDGE