Delhi High Court - Orders
Dera Ismail Khan House Building ... vs Government Of National Capital ... on 12 March, 2024
$~40
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8985/2017 & CM APPL. 36772/2017
DERA ISMAIL KHAN HOUSE BUILDING CO-OPERATIVE
SOCIETY ..... Petitioner
Through: Mr. S.K. Kaushik with Mr. Vikas
Tomar and Mr. Vishal Lamba,
Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY DELHI
& ORS ..... Respondents
Through: Ms. Puja Kalra, SC, MCD.
(M): 9312839323
Ms. Kritika Gupta, Advocate for
respondent/DDA.
CORAM:
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 12.03.2024
1. At joint request of parties, list on 18th July, 2024.
MINI PUSHKARNA, J MARCH 12, 2024 c This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/03/2024 at 23:35:32