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State of Uttar Pradesh - Section

Section 6 in The (Bye-Laws for the Regulation of) Cattle Traffic on Streets within the Limits of City of Lucknow, 1987

6. Duty of attendant.

- It shall be the duty of the attendant to keep the cattle on the left side of the street and well under control, so that they may not obstruct or dislocate traffic on the streets.