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[Cites 0, Cited by 0] [Section 51(2)] [Section 51] [Entire Act]

State of Odisha - Subsection

Section 51(2)(iii) in The Board's Excise Rules, 1965

(iii)Pyridine proper is a single definite compound C5 : H5 : N boiling at 100 degrees Centigrade and the use of Pyridine from animal sources is strictly prohibited in denaturation of spirit ;