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[Cites 0, Cited by 0] [Section 19(4)] [Section 19] [Entire Act]

State of Nagaland - Subsection

Section 19(4)(e) in The Institute of Chartered Financial Analysts of India University (Nagaland) Act, 2006

(e)To make new or additional Statutes and Rules or amend or repeal the earlier Statutes and Rules;