Section 47(4) in State Bank of India General Regulations, 1955
(4)The provisions of the Act and, save as otherwise provided in this regulation, of these regulations shall apply to the meetings of the Executive Committee as if they were meetings of the Central Board.[[Chapter VI A.] [Inserted by Resn. C.B.S.B.I. , dated 29-11-1994 (w.e.f. 15-10-1993).] Jurisdiction of Local Head Offices]
