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[Cites 0, Cited by 0] [Section 50(1)] [Section 50] [Entire Act]

State of Chattisgarh - Subsection

Section 50(1)(viii) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(viii)recommend for the consideration of Zila Panchayat any works or development schemes which could be taken up by the Zila Panchayat in the block, and indicate the extent to which local resources are likely to be available in such works or schemes;