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[Cites 0, Cited by 0] [Section 111] [Entire Act]

State of Jharkhand - Subsection

Section 111(2) in Criminal Court Rules of the High Court of Judicature at Patna

(2)[Table of Contents,] [The Title-page and the Table of Contents in records of Courts of Session should invariably be written up In English and in the combined form prescribed.]