Kerala High Court
Premnath.R vs State Of Kerala on 21 March, 2017
Author: Anu Sivaraman
Bench: Anu Sivaraman
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 21ST DAY OF MARCH 2017/30TH PHALGUNA, 1938
WP(C).No. 18860 of 2011 (F)
----------------------------
PETITIONER(S):
-------------
1. PREMNATH.R., AGED 46 YEARS,
S/O.K.RAMANKUTTY MENON,SELECTION GRADE LECTURER,,
DEPARTMENT OF MECHANICAL ENGINEERING,
N.S.S. COLLEGE OF ENGINEERING , PALAKKAD.
2. MANOSH.P.M., SELECTION GRADE LECTURER,
DEPARTMENT OF ELECTRONICS & COMMUNICATION
ENGINEERING, N.S.S. COLLEGE OF ENGINEERING,
PALAKKAD.
3. SUDHIR.P., SELECTION GRADE LECTURER,
DEPARTMENT OF ELECTRICAL AND ELECTRONICS
ENGINEERING, N.S.S. COLLEGE OF ENGINEERING,
PALAKKAD.
4. KALA.L.,ASSISTANT PROFESSOR,
DEPARTMENT OF ELECTRONICS & COMMUNICATION
ENGINEERING, N.S.S. COLLEGE OF ENGINEERING,
PALAKKAD.
5. JAYALAKSHMI.B., ASSOCIATE PROFESSOR,
DEPARTMENT OF INSTRUMENTATION & CONTROL
ENGINEERING, N.S.S. COLLEGE OF ENGINEERING,
PALAKKAD.
6. SUSEELA.A., SELECTION GRADE LECTURER,
DEPARTMENT OF ELECTRICAL & ELECTRONICS
ENGINEERING,N.S.S. COLLEGE OF ENGINEERING,
PALAKKAD.
7. ASHA.T.S., SELECTION GRADE LECTURER,
DEPARTMENT OF ELECTRONICS & COMMUNICATION
ENGINEERING, N.S.S. COLLEGE OF ENGINEERING,
PALAKKAD
BY ADV. SRI.RENJITH THAMPAN (SR.)
SKG
WP(C).No. 18860 of 2011 (F)
----------------------------
RESPONDENT(S):
--------------
1. STATE OF KERALA, REP.BY THE PRINCIPAL,
SECRETARY,DEPARTMENT OF HIGHER EDUCATION,
GOVERNMENT OF KERALA,THIRUVANANTHAPURAM ,PIN695001
2. THE DIRECTOR OF TECHNICAL EDUCATION,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,, PIN 695 001.
3. THE JOINT DIRECTOR,
REGIONAL DIRECTORATE OF TECHNICAL EDUCATION,
CALICUT.
4. THE REGISTRAR,
UNIVERSITY OF CALICUT,
THENJIPALAM, MALAPPURAM, PIN 673 636.
5. THE PRINCIPAL,
N.S.S. COLLEGE OF ENGINEERING,
PALAKKAD,PIN 678 008.
R1-R3 BY SENIOR GOVERNMENT PLEADER SMT.MARY BEENA JOSEPH
R4 BY ADV. SRI.SANTHOSH MATHEW,SC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 21-03-2017, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
SKG
ANU SIVARAMAN, J.
-----------------------------------------------
W.P(C).No. 18860 of 2011
-----------------------------------------------
Dated this the 21st March, 2017
JUDGMENT
This writ petition has become infructuous due to the modification carried out by Exhibit P5 order, which has been independently challenged in W.P(C).No.12816 of 2013. In the above view of the matter, this writ petition is dismissed as infructuous.
ANU SIVARAMAN JUDGE vgs23/3