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Chattisgarh High Court

Udesh Kumar Bhawani vs State Of Chhattisgarh 114 Wps/368/2018 ... on 11 January, 2018

            HIGH COURT OF CHHATTISGARH, BILASPUR

                               Order Sheet

                           WPS No. 361 of 2018

             Udesh Kumar Bhawani Versus State Of Chhattisgarh




11/01/2018

Shri Somkant Verma, counsel for the petitioner/s.

Shri Manish Nigam, Panel Lawyer for the State. State counsel to take notice and file reply. List this case along with WPS No.6685/2016.

Sd/-

( Manindra Mohan Shrivastava ) Judge Deepti