Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(iii) in The Maharashtra Agricultural Pests And Diseases Act, 1947

(iii)prohibit or restrict the removal of any plant or tree or earth or soil manure or any other thing which is likely to carry any pest, disease or weed from one place to another ; and