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Allahabad High Court

Prem Nath Mishra vs Sri Mani Ram Singh Basic Shiksha ... on 24 February, 2020

Author: Abdul Moin

Bench: Abdul Moin





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 22
 

 
Case :- CONTEMPT No. - 51 of 2020
 

 
Applicant :- Prem Nath Mishra
 
Opposite Party :- Sri Mani Ram Singh Basic Shiksha Adhikari Gonda
 
Counsel for Applicant :- Surya Narayan Mishra
 

 
Hon'ble Abdul Moin,J.
 

Sri Surya Narayan Mishra, learned counsel for the petitioner submits that in compliance of the order of the writ Court dated 31.5.2019, the respondent has proceeded to pass an order dated 25.1.2020. He submits that the order of the writ Court having been complied with, the present contempt petition may be dismissed with liberty to the petitioner to challenge the order dated 25.1.2020.

Accordingly, the contempt petition is dismissed and the notices are discharged. However, it would be open for the petitioner to challenge the order dated 25.1.2020 in appropriate Court in appropriate proceeding.

Order Date :- 24.2.2020 Rakesh (Abdul Moin, J.)