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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(1)(c) in Himalayan Garhwal University Act, 2016

(c)To hold examination for, and to institute grant and confer degrees or other academic distinctions to, and on persons, who:
(I)Have pursued a course of study in the university or in a constituent College or through its distance education system at regional centre/ study Centre/ Career Academy Centre/ Information centre; or
(II)Have carried on research in the university or in a constituent body or under its distance education centre;