Section 45H(4)(b) in The Government Of National Capital Territory Of Delhi Act, 1991

[Cites 0, Cited by 0] [Section 45H(4)] [Section 45H] [Entire Act]

(b)make policy insofar as it relates to—

(i)the capacity building of the officers and other employees serving in the affairs of the Government of National Capital Territory of Delhi;

(ii)ensuring effectiveness in public services delivery in the Government of National Capital Territory of Delhi;

(iii)ensuring good governance and e-governance in public administration in the Government of National Capital Territory of Delhi;

(iv)ensuring greater transparency in the administration of the Government of National Capital Territory of Delhi;

(v)ensuring the presence of a citizen centric administration in the Government of National Capital Territory of Delhi; and

(vi)any other matter connected therewith or incidental thereto.

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