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[Cites 0, Cited by 0] [Section 7(7A)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(7A)(a) in Motor Vehicles Act, 1939

(a)any heavy goods vehicle, heavy passenger motor vehicle, medium goods vehicle, medium passenger motor vehicle, or light motor vehicle, where the licence is for driving any heavy motor vehicle;.