Delhi High Court - Orders
Digvijai Singh & Anr vs State & Ors on 1 September, 2023
Author: Jyoti Singh
Bench: Jyoti Singh
$~37 & 38
* IN THE HIGH COURT OF DELHI AT NEW DELHI
37
+ TEST.CAS. 17/2009, I.A. 19310/2022
DIGVIJAI SINGH & ANR. ..... Petitioners
Through: Mr. Sanjay Dua, Advocate
versus
STATE & ORS ..... Respondents
Through: Mr. Harsh Kaushik and Mr.
Harsh Prakash, Advocates for R-2 and 3.
38
+ TEST.CAS. 18/2009, I.A. 19319/2022
ANOOP SINGH & ANR ..... Petitioners
Through: Mr. Sanjay Dua, Advocate
versus
STATE & ORS ..... Respondents
Through: Mr. Harsh Kaushik and Mr.
Harsh Prakash, Advocates for R-2 and 3.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 01.09.2023
List on 08.12.2023.
JYOTI SINGH, J
SEPTEMBER 01, 2023/ck
This is a digitally signed order.
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