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Delhi High Court - Orders

Digvijai Singh & Anr vs State & Ors on 1 September, 2023

Author: Jyoti Singh

Bench: Jyoti Singh

                                    $~37 & 38
                                    *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    37
                                    +       TEST.CAS. 17/2009, I.A. 19310/2022
                                            DIGVIJAI SINGH & ANR.                                                     ..... Petitioners
                                                           Through:                                       Mr. Sanjay Dua, Advocate

                                                                                 versus

                                            STATE & ORS                                                 ..... Respondents
                                                                                 Through: Mr. Harsh Kaushik and Mr.
                                                                                 Harsh Prakash, Advocates for R-2 and 3.

                                    38
                                    +       TEST.CAS. 18/2009, I.A. 19319/2022
                                            ANOOP SINGH & ANR                                                         ..... Petitioners
                                                         Through:                                         Mr. Sanjay Dua, Advocate

                                                                                 versus

                                            STATE & ORS                                                 ..... Respondents
                                                                                 Through: Mr. Harsh Kaushik and Mr.
                                                                                 Harsh Prakash, Advocates for R-2 and 3.

                                            CORAM:
                                            HON'BLE MS. JUSTICE JYOTI SINGH
                                                                                 ORDER
                                    %                                            01.09.2023
                                            List on 08.12.2023.




                                                                                                                           JYOTI SINGH, J
                                    SEPTEMBER 01, 2023/ck




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/09/2023 at 15:33:18