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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of Madhya Pradesh - Subsection

Section 118(2)(b) in The M.P. Public Health Act, 1949

(b)that the cleansing, disinfection or destruction of any such article or any article in a house is necessary in order to prevent the risk of, or to check, infectious disease; or