Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Odisha - Subsection Section 7(3) in The Gopalpur Port Rules, 1987 (3)When cargo is being loaded into or unloaded from a vessel through any of her hatchways the longitudinal and athwartship beems and hatch covers of such hatchways shall be secured in such a manner as will prevent them from failing into the hold.
