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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

Union of India - Subsection

Section 53(4)(c) in Protection of Plant Varieties and Farmers' Rights Rules, 2003

(c)The [Journal] [Substituted 'Registrar' by Notification No. G.S.R. 494(E), dated 15.6.2015 (w.e.f. 12.9.2003).] may, accept or refuse the application or accept it subject to any condition, amendments, modifications or limitations and shall, accordingly inform the parties in writing.