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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1)(g) in The Rajasthan Minor Mineral Concession Rules, 1986

(g)The licensee shall abide by the instructions of the Mining Engineer/Assistant Mining Engineer regarding the working of the quarry, removal of waste, drainage and other matter connected with the systematic development and working of the quarry.