Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 7 November, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-1
IN THE HIGH COURT AT CALCUTTA
Intellectual Property Rights Division
ORIGINAL SIDE
IP-COM/16/2024
IA NO: GA-COM/2/2024, GA-COM/3/2024
SAJ FOOD PRODUCTS PVT LTD
VS
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 7th November, 2025.
Appearance:
Mr. Ranjan Bachawat, Sr. Adv.
Mr. Debnath Ghosh, Sr. Adv.
Mr. Biswaroop Mukherjee, Adv.
Ms. Janvi Chakraborty, Adv.
Ms. Abhipiya Sarkar, Adv.
...for the petitioner
Mr. S.N. Mookerji, Sr. Adv.
Mr. Sayantan Basu, Sr. Adv.
Mr. Tanmoy Roy, Adv.
Mr. Yash Singhi, Adv.
Mr. Deep Bhattacharya, Adv.
...for the respondent
The Court:- Heard Mr. Mookerji, Learned Senior Counsel in part. The matter is adjourned to 21st November, 2025. Interim order is extended till the returnable date.
(SUGATO MAJUMDAR, J.) T.O. A.R.(C.R.)