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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(4)(b) in Tamil Nadu Establishment of Private Law Colleges (Regulation) Act, 2018

(b)be accompanied with a challan for having remitted a fee of rupees twenty five thousand (non-refundable) into the Government Treasury;