Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(6) in The Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961 (6)He shall then fold up the ballot paper so as to maintain secrecy and deposit it in the ballot box.
