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State of Madhya Pradesh - Section

Section 3 in The M.P. Paramedical Council (Election of Members) Regulations, 2001

3.

The Returning Officer shall cause the Registrar of the Council to prepare a list of enrolled Paramedical Practitioners in Hindi in Devnagri script within a period of................for the purpose of clause (xi) of sub-section (1) of Section 4 of the Act. Such list shall be prepared in Form I and shall be known as voters list.