Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Rajasthan - Subsection Section 2(i) in The Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963 (i)[ "Year" means financial year.] [Added by No. F. 7(2) DOP/A-II/81, dated 21-12-81 w.e.f. 1-4-81.]
