Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(q) in Guru Gobind Singh Indraprastha University Act, 1998 (q)"hall" means a unit of residence or of corporate life for the students of the University, a college or an institution provided, maintained or recognized by the University;
