Section 157(4)(j) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

[Cites 0, Cited by 0] [Section 157(4)] [Section 157] [Entire Act]

(j)Such other sums as may be assigned to the Gram Fund by any special or general order of the State Government.

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