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[Cites 0, Cited by 0] [Section 64(1)] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(1)(i) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983

(i)when the offence is under clause (a) or (b), with simple imprisonment for a term which may extend to one month or with fine which may extend to five hundred rupees or with both;