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[Cites 0, Cited by 0] [Section 22(3)] [Section 22] [Entire Act]

State of Mizoram - Subsection

Section 22(3)(ii) in Mizoram (Land Revenue) Act, 2013

(ii)has been acquired by the Government for any public purposes according to the provisions of any law in force for the time being relating to acquisition of land; or