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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(1) in Bihar Payment of Wages Rules, 1937

(1)In any factory in respect of which the employer has obtained approval under sub-section (1) of Section 8 to a list of acts and omission in respect of which fines may be imposed, the pay-master shall maintain a Register of Fines in Form 1.