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[Cites 0, Cited by 0] [Section 71(1)] [Section 71] [Entire Act]

State of Himachal Pradesh - Subsection

Section 71(1)(b) in Himachal Pradesh Private Forests Act, 1954

(b)to prevent by any lawful means in his power any fire in the vicinity of such forest of which he has knowledge or information from spreading to such forest and shall assist any Forest Officer demanding his aid,