Section 2(3)(c) in The Army And Air Force (Disposal Of Private Property) Act, 1950

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Union of India - Subsection

Section 2(3)(c) in The Army And Air Force (Disposal Of Private Property) Act, 1950

(c)military clothing, appointments and equipments, not exceeding a sum equal to three months' pay of the deceased and having become due within eighteen months before the date of his death; and

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Union of India - Subsection

Section 2(3)(c) in The Army And Air Force (Disposal Of Private Property) Act, 1950