Section 72 in The Persons With Disabilities (Equal Opportunities, Protection Of Rights And Full Participation) Act, 1995
72. Act to be in addition to and not in derogation of any other law .-The provisions of this Act, or the rules made thereunder shall be in addition to, and not in derogation of any other law for the time being in force or any rules, order or any instructions issued thereunder, enacted or issued for the benefit of persons with disabilities.
