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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Bihar - Subsection

Section 13(8) in Bihar Commission for Protection of Child Right Rules, 2010

(8)Ensure that the work of the commission is directly informed by the views of children in order to reflect their priorities and perspectives. Suggestion boxes or such other methods may be functional to collect the views of the children.