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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(2)(ix) in The Punjab State Board of Technical Education and Industrial Training Act, 1992

(ix)inspect or cause to be inspected an affiliated institution for the purposes of ensuring due observance of the specified courses of study and to ensure that the facilities for instructions are duly provided and availed of;