Madhya Pradesh High Court
M/S Meil Kbl (Jv) An Association Of ... vs The State Of Madhya Pradesh on 8 November, 2021
Author: Chief Justice
Bench: Chief Justice
1 WP-21860-2021
The High Court Of Madhya Pradesh
WP-21860-2021
((((((((((((((((((((((((((((((((((((((((M/S MEIL KBL (JV) AN ASSOCIATION OF PERSONS/JOINT VENTURE
CONSTITUTED OF (A) M/S MEGHA ENGINEERING I Vs THE STATE OF MADHYA
PRADESH))))))))))))))))))))))))))))))))))))))))
WP/04502/2015, WP/05025/2015, WP/08289/2015, WP/11031/2015, WP/14257/2015,
WP/16665/2015, WP/19905/2015, WP/21470/2015, WP/02765/2016, WP/11566/2016,
WP/11639/2016, WP/12039/2016, WP/12042/2016, WP/16693/2016, WP/16706/2016,
WP/20787/2016, WA/00694/2017, WP/01955/2017, WP/05423/2017, WP/06362/2017,
WP/07775/2017, WP/09381/2017, WP/10679/2017, WP/13869/2017, WP/20181/2017,
WP/01185/2018, WP/01711/2018, WP/03804/2018, WP/23100/2019, WP/00615/2020,
WP/20595/2020, WP/20894/2020, WP/20898/2020, WP/09988/2021, WP/10987/2021,
WP/10994/2021, WP/10995/2021, WP/10998/2021, WP/13394/2021, WP/21860/2021
44
Jabalpur, Dated : 08-11-2021
Shri Naman Nagrath, learned senior counsel with Shri Depesh Joshi,
Shri Nikhilesh Krishanan, Shri Greeshm Jain, Shri Amit Kumar Singh, Shri
Vikas Tiwari, Shri Shekhar Sharma, Shri Abhijeet Awasthy, Shri S.M. Giri,
Shri Deepak Kumar Raghuwanshi, Shri Manoj Kumar Sharma, for respective
petitioners.
Issue rule nisi.
Post for hearing in usual course.
Interim relief, if any, is extended till further orders.
(RAVI MALIMATH) (VIJAY KUMAR SHUKLA)
CHIEF JUSTICE JUDGE
MSP Signature Not Verified SAN Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.11.09 10:40:06 IST