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Madhya Pradesh High Court

M/S Meil Kbl (Jv) An Association Of ... vs The State Of Madhya Pradesh on 8 November, 2021

Author: Chief Justice

Bench: Chief Justice

                                                                                 1                                      WP-21860-2021
                                               The High Court Of Madhya Pradesh
                                                          WP-21860-2021
                                        ((((((((((((((((((((((((((((((((((((((((M/S MEIL KBL (JV) AN ASSOCIATION OF PERSONS/JOINT VENTURE
                                                    CONSTITUTED OF (A) M/S MEGHA ENGINEERING I Vs THE STATE OF MADHYA
                                                                                PRADESH))))))))))))))))))))))))))))))))))))))))

                                       WP/04502/2015, WP/05025/2015, WP/08289/2015, WP/11031/2015, WP/14257/2015,
                                       WP/16665/2015, WP/19905/2015, WP/21470/2015, WP/02765/2016, WP/11566/2016,
                                       WP/11639/2016, WP/12039/2016, WP/12042/2016, WP/16693/2016, WP/16706/2016,
                                       WP/20787/2016, WA/00694/2017, WP/01955/2017, WP/05423/2017, WP/06362/2017,
                                       WP/07775/2017, WP/09381/2017, WP/10679/2017, WP/13869/2017, WP/20181/2017,
                                       WP/01185/2018, WP/01711/2018, WP/03804/2018, WP/23100/2019, WP/00615/2020,
                                       WP/20595/2020, WP/20894/2020, WP/20898/2020, WP/09988/2021, WP/10987/2021,
                                       WP/10994/2021, WP/10995/2021, WP/10998/2021, WP/13394/2021, WP/21860/2021
                                      44
                                      Jabalpur, Dated : 08-11-2021
                                             Shri Naman Nagrath, learned senior counsel with Shri Depesh Joshi,
                                      Shri Nikhilesh Krishanan, Shri Greeshm Jain, Shri Amit Kumar Singh, Shri
                                      Vikas Tiwari, Shri Shekhar Sharma, Shri Abhijeet Awasthy, Shri S.M. Giri,
                                      Shri Deepak Kumar Raghuwanshi, Shri Manoj Kumar Sharma, for respective
                                      petitioners.
                                             Issue rule nisi.
                                             Post for hearing in usual course.
                                             Interim relief, if any, is extended till further orders.


                                            (RAVI MALIMATH)                                           (VIJAY KUMAR SHUKLA)
                                              CHIEF JUSTICE                                                      JUDGE

MSP Signature Not Verified SAN Digitally signed by MANVENDRA SINGH PARIHAR Date: 2021.11.09 10:40:06 IST