Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11A] [Entire Act] State of Bihar - Subsection Section 11A(ii) in The Bihar State Housing Board Act, 1982 (ii)The minutes of every meeting of the Executive Committee shall be laid before the Board at the next following meeting of the Board.
