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[Cites 0, Cited by 0] [Section 29A(2)] [Section 29A] [Entire Act]

Union of India - Subsection

Section 29A(2)(h) in The Legal Services Authorities Act, 1987

(h)the terms of office and other conditions relating thereto, of members and Secretary of the Taluk Legal Services Committee under sub-section (3) of section 11A.