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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(4) in The West Bengal State Health Service Act, 1990

(4)Recruitment to all [teaching administrative posts] [Words substituted for the words 'non-teaching administrative posts' by W.B. Act 14 of 2008.] in the West Bengal Medical Education Service shall be made in such manner as may be prescribed.