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Gauhati High Court

Bhaskar Konwar vs The State Of Assam And 4 Ors on 18 August, 2022

                                                                Page No.# 1/13

GAHC010045752021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : WP(C)/1646/2021

         BHASKAR KONWAR
         S/O LATE GOBIN KONWAR, R/O VILL. TIMONA LUNPURIA GAON, P.O.
         LAHOWAL, DIST. DIBRUGARH, ASSAM.



         VERSUS

         THE STATE OF ASSAM AND 4 ORS
         REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF
         ASSAM, SECONDARY EDUCATION DEPTT., DISPUR, GHY 06

         2:THE STATE LEVEL COMMITTEE
          ON COMPASSIONATE APPOINTMENT FOR SECONDARY EDUCATION
         DEPTT. REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
          DISPUR
          GUWAHATI 06

         3:THE DIRECTOR OF SECONDARY EDUCATION CUM DIRECTOR OF NON
         FORMAL AND ADULT EDUCATION

          ASSAM
          JATIA
          KAHILIPARA ROAD
          GUWAHATI 19

         4:THE DIST. LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT
          REPRESENTED BY THE DEPUTY COMMISSIONER
          DIBRUGARH
          P.O. AND DIST. DIBRUGARH
         ASSAM
          PIN 786001

         5:THE DIST. ADULT EDUCATION OFFICER
                                                                  Page No.# 2/13


             DIBRUGARH
             P.O. AND DIST. DIBRUGARH
             ASSAM
             PIN 78600

Advocate for the Petitioner   : MR. M KHAN

Advocate for the Respondent : SC, SEC. EDU.




             Linked Case : WP(C)/268/2022

            BABUL DAS
            S/O. LT. PADMA DAS
            R/O. SOLMARA
            P.O. JURKOTA
            P.S. DHEMAJI
            DIST. DHEMAJI
            ASSAM.


             VERSUS

            THE STATE OF ASSAM AND 3 ORS
            REP. BY THE CHIEF SECY. CUM CHAIRMAN OF STATE LEVEL COMMITTEE
            ASSAM
            DISPUR
            GUWAHATI-06.

            2:THE COMMISSIONER AND SECY.
            TO THE GOVT. OF ASSAM
             IRRIGATIN DEPTT.
            TO THE GOVT. OF ASSAM
             DISPUR
             GUWAHATI-06.
             3:THE DEPUTY SECY.

            TO THE GOVT. OF ASSAM
            FINANCE DEPTT.
            ASSAM
            DISPUR
            GUWAHATI-06.
            4:THE DEPUTY COMMISSIONER
                                                    Page No.# 3/13


DHEMAJI
DIST. DHEMAJI
ASSAM.
------------

Advocate for : MR. B K GOGOI Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 3 ORS Linked Case : WP(C)/4114/2019 PANKAJ PHUKON S/O- LATE DAMBARU PHUKAN R/VILL.- SAFRAI MOHAN GAON P.O.- MON-MOHAN P.S.- SONARI DISTRICT- CHARAIDEO ASSAM PIN- 785689.

VERSUS THE STATE OF ASSAM AND 7 ORS. REPRESENTED BY THE CHIEF SECRETARY CUM CHAIRMAN STATE LEVEL COMMITTEE GOVT. OF ASSAM DISPUR GUWAHATI- 781006.

2:THE ADDITIONAL CHIEF SECRETARY GOVT. OF ASSAM DEPARTMENT OF PERSONNEL PERSONNEL-B DISPUR GUWAHATI-781006. 3:THE COMMISSIONER AND SECRETARY GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPARTMENT DISPUR GUWAHATI- 781006. 4:THE DIRECTOR ELEMENTARY EDUCATION ASSAM KAHILIPARA GUWAHATI- 781019 Page No.# 4/13 DIST.- KAMRUP(M) ASSAM.

5:THE DEPUTY COMMISSIONER CUM CHAIRMAN OF THE DISTRICT LEVEL COMMITTEE SIVASAGAR DISTRICT ASSAM- 785640.

6:THE DEPUTY COMMISSIONER CHARAIDEO DISTRICT ASSAM- 785690.

7:THE DISTRICT ELEMENTARY EDUCATION OFFICER SIVASAGAR DISTRICT ASSAM.

8:THE DY. INSPECTOR OF SCHOOLS CHARAIDEO SONARI- 785690.

------------

Advocate for : MR. L N DIHINGIA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 7 ORS.

Linked Case : WP(C)/1386/2022 KAMAL DIHINGIA S/O LATE GANGARAM DIHINGIA VILL- HANDIQUE MILON P.O. SIMEN CHAPORI DIST. DHEMAJI ASSAM VERSUS THE STATE OF ASSAM AND 4 ORS TO BE REP. BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM IRRIGATION DEPARTMENT DISPUR GUWAHATI-781006.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM IRRIGATION DEPARTMENT DISPUR GUWAHATI-781006 Page No.# 5/13 3:THE CHIEF SECRETARY TO THE GOVT. OF ASSAM CUM CHAIRMAN STATE LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT DISPUR GUWAHATI-6.

4:THE DEPARTMENT OF PERSONNEL PERSONAL-B REP. BY THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-06.

5:THE JOINT SECRETARY TO THE GOVT. OF ASSAM TRANSPORT AND DEVELOPMENT DEVELOPMENT DISPUR GUWAHATI-06.

------------

Advocate for : MR F A LASKAR Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 4 ORS Linked Case : WP(C)/1064/2017 DEEPAL DEY S/O LT. DULAL CHANDRA DEY S.P. ROAD BADARPUR P.O. BADARPUR DIST- KARIMGANJ VERSUS THE STATE OF ASSAM and 4 ORS REP. BY THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM DEPTT. OF PERSONNEL PERSONNEL B DISPUR GHY-6 2:THE SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF P.H.E. DISPUR GHY-6 3:THE CHIEF ENGINEER P.H.E. DEPTT.

HENGERABARI Page No.# 6/13 GUWAHATI 4:THE DISTRICT LEVEL COMMITTEE HEADED BY THE DY. COMMISSIONER KARIMGANJ P.O. and DIST- KARIMGANJ 5:THE EXECUTIVE ENGINEER P.H.E. DIVISION KARIMGANJ P.O. and DIST- KARIMGANJ

------------

Advocate for : MS.F BEGUM Advocate for : GA ASSAM appearing for THE STATE OF ASSAM and 4 ORS Linked Case : WP(C)/7947/2019 SARASWATI SINHA D/O- LT KULACHANDRA SINHA R/O- VILL AND P.O. BIDYANAGAR DIST- KARIMGANJ ASSAM VERSUS THE STATE OF ASSAM AND 4 ORS. REP. BY THE COMM. AND SECY. TO THE GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPTT. DISPUR GHY-6 2:THE STATE LEVEL COMMITTEE (SLC) REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY-06 3:THE DIRECTOR OF ELEMENTARY EDUCATION ASSAM KAHILIPARA GHY-19 4:THE DISTRICT LEVEL COMMITTEE (DLC) REP. BY ITS CHAIRMAN THE DY. COMMISSIONER KARIMGANJ P.O. AND DIST- KARIMGANJ ASSAM PIN- 788166 Page No.# 7/13 5:THE DISTRICT ELEMENTARY EDUCATION OFFICER KDC KARIMGANJ P.O. KARIMGANJ DIST- KARIMGANJ ASSAM PIN- 788710

------------

Advocate for : MR. M KHAN Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 4 ORS.

Linked Case : WP(C)/3245/2019 DIPAK GOGOI S/O LT. LABU RAM GOGOI VILL. KHUMTAI P.O. KHUMTAI DIST.-GOLAGHAT ASSAM VERSUS THE STATE OF ASSAM AND 4 ORS. REP. BY THE COMMISSIONER AND SECRETARY HIGHER EDUCATION DEPTT. DISPUR GUWAHATI-6 2:CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF PERSONNEL PERSONNEL B DISPUR GUWAHATI-6 3:THE DIRECTOR OF HIGHER EDUCATION KAHILIPARA GUWAHATI 4:THE DISTRICT LEVEL COMMITTEE (DLC) HEADED BY THE DEPUTY COMMISSIONER GOLAGHAT DIST.-GOLAGHAT ASSAM 5:THE INSPECTOR OF SCHOOLS GOLAGHAT ASSAM Page No.# 8/13

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Advocate for : MR. J I BORBHUIYA Advocate for : SC HIGHER EDU appearing for THE STATE OF ASSAM AND 4 ORS.

Linked Case : WP(C)/7872/2019 BEDABROT SAIKIA S/O. LT. GUNIN SAIKIA R/O. SARULANGTHA P.O. DHANSIRI SARUPATHAR DIST. GOLAGHAT ASSAM.

VERSUS THE STATE LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT AND 5 ORS.

REP. BY ITS CHAIRMAN THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-781006.

2:THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF PERSONNEL PERSONNEL B DISPUR GUWAHATI-06.

3:THE STATE OF ASSAM REP. BY SECRETARY TO THE GOVT. OF ASSAM PANCHAYAT AND RURAL DEVELOPMENT DISPUR GUWAHATI-781006. 4:THE COMMISSIONER DEPTT. OF PANCHAYAT AND RURAL DEVELOPMENT PANJABARI JURIPAR P.O. SIXTH MILE KHANAPARA Page No.# 9/13 GUWAHATI 781037.

5:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM GENERAL ADMINISTRATION DEPTT. DISPUR GUWAHATI-06.

6:THE DIST. LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT GOLAGHAT REP. BY ITS CHAIRMAN THE DY. COMMISSIONER GOLAGHAT ASSAM PIN-785621.

------------

Advocate for : MR. A SARMA Advocate for : GA ASSAM appearing for THE STATE LEVEL COMMITTEE FOR COMPASSIONATE APPOINTMENT AND 5 ORS.

Linked Case : WP(C)/6114/2021 SUHEL ALOM CHOUDHURY S/O LT. NASIR UDDIN CHOUDHURY VILL. RUPAIBALI P.O. HAZARIGRAM BAZAR P.S. LAKHIPUR DIST. CACHAR ASSAM.

VERSUS THE STATE OF ASSAM AND 5 ORS TO BE REPRESENTED BY THE COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM EDUCATION (ELEMENTARY) DEPTT. DISPUR GUWAHATI 6 2:THE DIRECTOR OF ELEMENTARY EDUCATION DEPTT.

ASSAM KAHILIPARA GUWAHATI 19 3:THE DIST. LEVEL COMMITTEE Page No.# 10/13 CACHAR (FOR COMPASSIONATE APPOINTMENT) REPRESENTED BY ITS CHAIRMAN/DEPUTY COMMISSIONER CACHAR P.O. SILCHAR DIST. CACHAR ASSAM.

4:THE STATE LEVEL COMMITTEE REPRESENTED BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GUWAHATI 6 5:THE ADDL. CHIEF SECY. TO THE GOVT. OF ASSAM DEPTT. OF PERSONNEL B DEPTT. DISPUR. 6:THE DIST. ELEMENTARY EDUCATION OFFICER CACHAR P.O. AND DIST. CACHAR ASSAM.

------------

Advocate for : MR. A M BARBHUIYA Advocate for : SC ELEM. EDU appearing for THE STATE OF ASSAM AND 5 ORS Linked Case : WP(C)/1562/2018 DILSHAD AHMED LASKAR S/O. LT. AKMAL UDDIN LASKAR R/O. SATSANGA ASHRAM ROAD SILCHAR P.O. AND P.S. SILCHAR DIST. CACHAR ASSAM PIN-788007 VERSUS THE STATE OF ASSAM AND 5 ORS. REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM WATER RESOURCE DEPARTMENT DISPUR GUWAHATI-6.

2:THE ADDITIONAL CHIEF SECRETARY TO THE GOVT. OF ASSAM Page No.# 11/13 DEPARTMENT OF PERSONNEL (B) DISPUR GUWAHATI-6.

3:THE STATE LEVEL COMMITTEE ON COMPASSIONATE APPOINTMENT REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-6.

4:THE DISTRICT LEVEL COMMITTEE ON COMPASSIONATE APPOINTMENT REPRESENTED BY THE DEPUTY COMMISSIONER CACHAR SILCHAR.

5:THE CHIEF ENGINEER WATER RESOURCE DEPARTMENT CHANDMARI GUWAHATI-3.

6:THE EXECUTIVE ENGINEER SILCHAR WATER RESOURCE DIVISION SILCHAR DIST. CACHAR PIN-788001

------------

Advocate for : MR. H R A CHOUDHURY Advocate for : SC WATER RESOURCE appearing for THE STATE OF ASSAM AND 5 ORS.

Linked Case : WP(C)/1446/2019 KIRAN MUDOI D/O. LT. SATRAN MUDOI VILL. NONOI MUDOIONI P.O. NONOI DIST. NAGAON ASSAM-782001.

VERSUS THE STATE OF ASSAM AND 4 ORS. TO BE REP. BY THE ADDL. CHIEF SECRETARY TO THE GOVT. OF ASSAM DEPTT. OF PERSONNEL B DISPUR GUWAHATI-06.

2:THE SECRETARY TO THE GOVT. OF ASSAM Page No.# 12/13 DEPTT. OF HOME DISPUR GUWAHATI-06.

3:THE STATE LEVEL COMMITTEE (FOR SELECTION ON COMPASSIONATE GROUND) REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR GUWAHATI-06.

4:THE DISTRICT LEVEL COMMITTEE REP. BY THE DY. COMMISSIONER NAGAON P.O. AND DIST. NAGAON ASSAM.

5:THE SUPDT. OF POLICE NAGAON P.O. AND DIST. NAGAON ASSAM-782001.

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Advocate for : DR. B U AHMED Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 4 ORS.

Linked Case : WP(C)/5883/2021 DEBANANDA BHARALI S/O- LT. UPEN BHARALI R/O- VILL- GHILAMARA DIST.- DHEMAJI VERSUS THE STATE OF ASSAM AND 5 ORS REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM DISPUR GHY-06 2:CHIEF SECRETARY STATE OF ASSAM CUM- CHAIRMAN STATE LEVEL SELECTION COMMITTEE DISPUR GHY-06 Page No.# 13/13 3:PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM IRRIGATION DEPTT. DISPUR GHY-6 4:COMMISSIONER SECRETARY TO THE GOVT. OF ASSAM IRRIGATION DEPTT. 5:CHIEF ENGINEER IRRIGATION DEPTT. CHANDMARI GHY-03 6:EXECUTIVE ENGINEER IRRIGATION DEPTT. DHEMAJI DIVISION DHEMAJI

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Advocate for : MR. D P CHALIHA Advocate for : GA ASSAM appearing for THE STATE OF ASSAM AND 5 ORS BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR 18-08-2022 On request made by Mr. J.I. Borbhuiya, learned counsel for the petitioner in W.P.(C) No.1064 of 2017, list this matter on 2 nd September, 2022.

JUDGE Comparing Assistant