Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Haryana - Section

Section 139 in The Punjab Land Revenue Act, 1887

139. Procedure in case of deposit on account of a payment due to Government.

- If the deposit purports to be made on account of any payment due to the [Government] [Substituted for the words 'Crown' by the Adaptation of Laws Order, 1950.], it may be credited accordingly.