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The Citizen Co Operative Society ... vs Assistant Commissioner Of Income Tax ... on 21 November, 2017

Bench: A.K. Sikri, Ashok Bhushan

                                         IN THE SUPREME COURT OF INDIA

                                         CIVIL APPELLATE JURISDICTION

                                  REVIEW PETITION (CIVIL) NO. 2625 OF 2017
                                                     IN
                                       CIVIL APPEAL NO. 10245 OF 2017

                      CITIZEN COOPERATIVE SOCIETY LIMITED
                      THROUGH ITS MANAGING DIRECTOR, HYDERABAD             ... Petitioner(s)

                                                            VERSUS

                      ASSISTANT COMMISSIONER OF INCOME TAX
                      CIRCLE 9(1) HYDERABAD                                ... Respondent(s)

                                                     O R D E R

Application for hearing in open Court is rejected. The instant petition is filed seeking review of judgment dated 08.08.2017 passed in the aforementioned civil appeal.

We have gone through the review petition and the connected papers. We do not find any merit in the review petition and the same stands dismissed.

......................., J. [ A.K. SIKRI ] ......................., J. [ ASHOK BHUSHAN ] New Delhi;

Digitally signed by NIDHI AHUJA Date: 2017.11.28 November 21, 2017.

11:54:03 IST
Reason:
ITEM NO.1003                                        SECTION XII-A

               S U P R E M E C O U R T O F     I N D I A
                       RECORD OF PROCEEDINGS

R.P.(C) No. 2625/2017 in C.A. No. 10245/2017 CITIZEN COOPERATIVE SOCIETY LIMITED THROUGH ITS MANAGING DIRECTOR, HYDERABAD Petitioner(s) VERSUS ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 9(1) HYDERABAD Respondent(s) (With IA No.119375/2017-EX-PARTE STAY, IA No.119374/2017-AN APPLICATION SEEKING DIRECTIONS FOR HEARING OF THE REVIEW PETITION IN THE OPEN COURT) Date : 21-11-2017 This matter was circulated today. CORAM :

HON'BLE MR. JUSTICE A.K. SIKRI HON'BLE MR. JUSTICE ASHOK BHUSHAN By Circulation UPON perusing papers the Court made the following O R D E R The review petition stands dismissed in terms of the signed order.

          (NIDHI AHUJA)                (MALA KUMARI SHARMA)
          COURT MASTER                     COURT MASTER

[Signed order is placed on the file.]