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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Manipur - Subsection

Section 8(a) in Manipur State Commission For The Scheduled Tribes Act, 2014

(a)to investigate and examine the (sic) of various safeguards provided in the Constitution of India or under any other law for the time being in force or under any order of the. Government for the welfare and protection of the Scheduled Tribes of Manipur and;