Section 15(2) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

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State of Tamilnadu - Subsection

Section 15(2) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974

(2)The minimum extent of site for construction of multi-storeyed buildings shall not be less than 4 grounds in extent and should have the shortest side not less than 24 metres and shall either abut on a street not less than 12 metres in width, or gain access from a public street of a width not less than 12 metres through a passage of not less than 12 metres :Provided that the height of multi-storeyed buildings should be regulated with reference to the extent of the site as given hereunder-

Height of building	Minimum extent of the site
15 metres	892 Sq. metres
20 metres	1338 Sq. metres
25 metres	1784 Sq. metres
30 meters	2230 Sq. metres

Note. - For every additional height of 5 metres or part thereof beyond 30 metres, the site must have a minimum additional extent of four grounds.

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State of Tamilnadu - Subsection

Section 15(2) in The Special Rules for the Mulit-storeyed and Public Buildings, 1974