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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(6) in Rajasthan State Legal Services Authority Regulations, 1999

(6)All questions at the meeting of the Taluk Committee shall be decided by a simple majority of the members present and voting and in case of tie, the person presiding shall have a casting vote.