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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(B) in Tamil Nadu Municipal General Service Rules, 1970

(B)Special. - (i) No person shall be appointed to any of the categories in Class V or to any other higher class or category unless he has passed the Account Test for local bodies or the Panchayat Developmental Account Test Papers III and IV or the Departmental Test for officers of the panchayat Development Department or the Account Test for Subordinate Officers-Part I.
(ii)[ No person shall be appointed as a Typist in Class VII-A, unless he has passed the Government Technical Examinations in Typewriting in English by the Higher Grade and in Tamil by the Lower Grade. A person who has not passed the Government Technical Examination in Typewriting in Tamil by the Lower Grade, if appointed, shall pass the said examination during the period of probation:] [Substituted by SRO-A 225P9, RD & LA, dated 21st July 1979.]