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[Cites 0, Cited by 0] [Section 70(5)] [Section 70] [Entire Act]

State of Haryana - Subsection

Section 70(5)(ix) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

(ix)details of scheme of restoration/ rehabilitation of the area through afforestation, land reclamation, use of pollution control devices and such other measures as may be directed by the State Government from time to time.