Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 11 in The Rajasthan Brewery Rules, 1972 11. Transfer of licence. - Every licence shall be deemed to have been granted or renewed personally to the licensee and no licence shall be sold or transferred without obtaining the previous permission in writing of the licensing authority.
